Lakhraji & Anr. vs State Of U.P.,
2017 Latest Caselaw 4411 ALL

Citation : 2017 Latest Caselaw 4411 ALL
Judgement Date : 14 September, 2017

Allahabad High Court

Lakhraji & Anr. vs State Of U.P., on 14 September, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1029 of 2011
 

 
Appellant :- Lakhraji & Anr.
 
Respondent :- State Of U.P.,
 
Counsel for Appellant :- Shailesh Kr. Srivastava-I
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

Case called out in the revised list. Sri Shailesh Kumar Srivastava, learned counsel for the appellants and Sri S.K.Mishra, learned AGA for the State are present.

List on 13.10.2017 showing the full name as Sri Shailesh Kumar Srivastava, counsel for the appellants.

Order Date :- 14.9.2017

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