Citation : 2017 Latest Caselaw 4401 ALL
Judgement Date : 14 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 22 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34847 of 2017 Applicant :- Javed @ Acchu Opposite Party :- State Of U.P. Counsel for Applicant :- Sharib Salaman Ahmad Ansa,Naseem Ahmad Counsel for Opposite Party :- G.A. Hon'ble Abhai Kumar,J.
Learned A.G.A. is directed to file counter affidavit within four weeks from today. Rejoinder affidavit, if any, may be filed within two weeks thereafter.
List on 8.11.2017 before the appropriate Bench.
The matter shall not be treated as tied-up or part-heard to this Bench.
Order Date :- 14.9.2017
Ishan
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