Shri Abhinav Srivastava And ... vs State Of U.P. And Another
2017 Latest Caselaw 4400 ALL

Citation : 2017 Latest Caselaw 4400 ALL
Judgement Date : 14 September, 2017

Allahabad High Court

Shri Abhinav Srivastava And ... vs State Of U.P. And Another on 14 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 12426 of 2011
 

 
Applicant :- Shri Abhinav Srivastava And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Udai Narain Khare
 
Counsel for Opposite Party :- Govt.Advocate,Ashish Kumar Gupta
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicants, list after two weeks.

Order Date :- 14.9.2017

Gss

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