Citation : 2017 Latest Caselaw 4399 ALL
Judgement Date : 14 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- APPLICATION U/S 482 No. - 12286 of 2011 Applicant :- Ravi Kamboj Opposite Party :- State Of U.P.And Others Counsel for Applicant :- Amit Daga Counsel for Opposite Party :- Govt.Advocate,Devendra Saini Hon'ble Bachchoo Lal,J.
At the request of Sri Sumant Krishna Singh, Advocate, holding brief of Sri Amit Daga, learned counsel for the applicant, the case is passed over for the day.
List after two weeks.
Order Date :- 14.9.2017
Gss
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