Smt. Anjali Sharma And Another vs State Of U.P. And Another
2017 Latest Caselaw 4378 ALL

Citation : 2017 Latest Caselaw 4378 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Smt. Anjali Sharma And Another vs State Of U.P. And Another on 13 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 1008 of 2016
 

 
Applicant :- Smt. Anjali Sharma And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Dileep Kumar,Rajrshi Gupta
 
Counsel for Opposite Party :- G.A.,Mayank Yadav,Vivek Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the opp. party no. 3 states that he has filed counter affidavit on behalf of the opp. party no. 3 in registry on 26.4.2017 but the same is not on record.

Office is directed to trace out the same and place it on record.

List in the next cause list.

Order Date :- 13.9.2017

Gss

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