Raj Kumar Singh vs State Of U.P. And 2 Others
2017 Latest Caselaw 4373 ALL

Citation : 2017 Latest Caselaw 4373 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Raj Kumar Singh vs State Of U.P. And 2 Others on 13 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL REVISION No. - 1691 of 2014
 

 
Revisionist :- Raj Kumar Singh
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Revisionist :- O.P. Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Kakkar,J.

The case is passed over on the illness slip of Sri O.P. Mishra, learned counsel for the revisionist.

List after two weeks.

Order Date :- 13.9.2017

Ishan

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