Munish vs State Of U.P.
2017 Latest Caselaw 4366 ALL

Citation : 2017 Latest Caselaw 4366 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Munish vs State Of U.P. on 13 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL REVISION No. - 4419 of 2015
 

 
Revisionist :- Munish
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Ashwani Kumar Sachan,Kuldeep Johri,Saurabh Sachan
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ravindra Nath Kakkar,J.

Learned A.G.A. stated that counter affidavit is under preparation and prays for a week time to file counter affidavit. One week time is granted to file a counter affidavit.

List after two weeks.

Order Date :- 13.9.2017

Ishan

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