Jagdish Chandra Tripathi & 2 ... vs State Of U.P. & Another
2017 Latest Caselaw 4365 ALL

Citation : 2017 Latest Caselaw 4365 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Jagdish Chandra Tripathi & 2 ... vs State Of U.P. & Another on 13 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL REVISION No. - 338 of 2014
 

 
Revisionist :- Jagdish Chandra Tripathi & 2 Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Girish Chandra Maurya,K.K. Singh
 
Counsel for Opposite Party :- Govt. Advocate,B.D.Mishra,Brijesh Kumar
 

 
Hon'ble Ravindra Nath Kakkar,J.

Heard learned counsel for the parties.

Judgment reserved.

Order Date :- 13.9.2017

Ishan

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