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Km. Savita vs State Of U.P. & Another
2017 Latest Caselaw 4364 ALL

Citation : 2017 Latest Caselaw 4364 ALL
Judgement Date : 13 September, 2017

Allahabad High Court
Km. Savita vs State Of U.P. & Another on 13 September, 2017
Bench: Ravindra Nath Kakkar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL REVISION No. - 4352 of 2015
 

 
Revisionist :- Km. Savita
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Rajesh Kumar Patel,Ashok Kumar Singh,Rajesh Maruya
 
Counsel for Opposite Party :- G.A.,Deepak Singh Yadav
 

 
Hon'ble Ravindra Nath Kakkar,J.

Learned counsel for the opposite party states that the Sessions Trial had already been concluded and the order of sentence has passed against the revisionist. Against this Criminal Appeal is pending connect with Criminal Appeal No. 4611 of 2017 on the date fixed.

Order Date :- 13.9.2017

Ishan

 

 

 
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