State Of U.P. (State Appeal ) vs Ved Prakash Grover
2017 Latest Caselaw 4351 ALL

Citation : 2017 Latest Caselaw 4351 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

State Of U.P. (State Appeal ) vs Ved Prakash Grover on 13 September, 2017

Bench: Arvind Kumar Tripathi, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- CRIMINAL APPEAL No. - 960 of 2016
 

 
Appellant :- State Of U.P. (State Appeal )
 
Respondent :- Ved Prakash Grover
 
Counsel for Appellant :- G.A.
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Mrs. Rekha Dikshit,J.

Learned AGA for the State prays for and is allowed further ten days time to provide correct address of the accused-respondent in compliance of the earlier order dated 29.8.2016 passed by this Court.

List on 3.10.2017.

Order Date :- 13.9.2017

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