State Of U.P. vs Baljeet Verma
2017 Latest Caselaw 4350 ALL

Citation : 2017 Latest Caselaw 4350 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

State Of U.P. vs Baljeet Verma on 13 September, 2017

Bench: Arvind Kumar Tripathi, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- CRIMINAL APPEAL No. - 1178 of 2016
 

 
Appellant :- State Of U.P.
 
Respondent :- Baljeet Verma
 
Counsel for Appellant :- Govt. Advocate
 
Counsel for Respondent :- Sooraj Lal Verma
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Mrs. Rekha Dikshit,J.

Learned counsel for the respondent states that the accused-respondent has returned from Kuwait and he will surrender before the court concerned within three days. He further states that some other date may be fixed.

On the request made by him,list again on 4.10.2017.

Order Date :- 13.9.2017

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