Bhagwat And Another vs State Of U.P.And Another
2017 Latest Caselaw 4347 ALL

Citation : 2017 Latest Caselaw 4347 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Bhagwat And Another vs State Of U.P.And Another on 13 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL REVISION No. - 3861 of 2014
 

 
Revisionist :- Bhagwat And Another
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Revisionist :- Rajiv Lochan Shukla,Ravindra Shankar
 
Counsel for Opposite Party :- Govt.Advocate,Rk Mishra
 

 
Hon'ble Ravindra Nath Kakkar,J.

List correctly, showing the name of Sri Ravindra Sonkar, counsel for the revisionist.

List after two weeks.

Order Date :- 13.9.2017

Ishan

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