Vijayendra Shekhar And Another vs State Of U.P. And Another
2017 Latest Caselaw 4345 ALL

Citation : 2017 Latest Caselaw 4345 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Vijayendra Shekhar And Another vs State Of U.P. And Another on 13 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL REVISION No. - 1583 of 2014
 

 
Revisionist :- Vijayendra Shekhar And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Brijesh Sahai,Rakesh Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate,Ashwani Kumar Awasthi,Manish Tiwary
 

 
Hon'ble Ravindra Nath Kakkar,J.

The case is passed over on the illness slip of Sri Rakesh Kumar Srivastava, learned counsel for the revisionists.

List after two weeks.

Order Date :- 13.9.2017

Ishan

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