Guddi And 4 Others vs State Of U.P. And Another
2017 Latest Caselaw 4342 ALL

Citation : 2017 Latest Caselaw 4342 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Guddi And 4 Others vs State Of U.P. And Another on 13 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 564 of 2014
 

 
Applicant :- Guddi And 4 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ali Hasan,Ishtiyaq Ali
 
Counsel for Opposite Party :- Govt.Advocate,M K Tripathi,P N Tripathi,Salma Bano
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicants prays for and is granted further two weeks time to file rejoinder affidavit.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 13.9.2017

Gss

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