Than Singh vs State Of U.P. & Another
2017 Latest Caselaw 4341 ALL

Citation : 2017 Latest Caselaw 4341 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Than Singh vs State Of U.P. & Another on 13 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL REVISION No. - 4582 of 2015
 

 
Revisionist :- Than Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Abhay Raj Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ravindra Nath Kakkar,J.

Perusal of the office report dated 5.9.2017 shows that in the connected Criminal Revision No. 4583 of 2015 notice was sent to the opposite party no. 2 but the same has not been received back after service.

Let fresh steps for service on opposite party no. 2 be taken within a week.

List after two weeks.

Order Date :- 13.9.2017

Ishan

Download the LatestLaws.com Mobile App