Muqeem vs State Of U.P. & 2 Others
2017 Latest Caselaw 4334 ALL

Citation : 2017 Latest Caselaw 4334 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Muqeem vs State Of U.P. & 2 Others on 13 September, 2017

Bench: Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CRIMINAL APPEAL No. - 5058 of 2017
 

 
Appellant :- Muqeem
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Appellant :- Mukhtar Alam,Keshari Nath Tripathi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ravindra Nath Kakkar,J.

Admit.

Notice on behalf of opposite party no. 1 has been accepted by learned A.G.A.

Issue notice to opposite party nos. 2 & 3 returnable within three weeks at the address given in the application.

List this case on 9th October, 2017 before appropriate Bench.

The matter shall not be treated as tied up or part heard to this Bench.

Order Date :- 13.9.2017

Ishan

Download the LatestLaws.com Mobile App