State Of U.P. vs Shri R.C. Rastogi
2017 Latest Caselaw 4330 ALL

Citation : 2017 Latest Caselaw 4330 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

State Of U.P. vs Shri R.C. Rastogi on 13 September, 2017

Bench: Arvind Kumar Tripathi, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- CONTEMPT No. - 1017 of 2017
 

 
Applicant :- State Of U.P.
 
Opposite Party :- Shri R.C. Rastogi
 
Counsel for Applicant :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Mrs. Rekha Dikshit,J.

In compliance of the order dated 28.8.2017 passed by tis Court, Contemnor- Sri R.C.Rastogi is present in person before this Court. He has also put his signature on the order sheet.

He prays for and is allowed time to file objection/counter affidavit.

List on 3.10.2017.

Order Date :- 13.9.2017

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