Sawan Kumar Jain vs State Of U.P.
2017 Latest Caselaw 4327 ALL

Citation : 2017 Latest Caselaw 4327 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Sawan Kumar Jain vs State Of U.P. on 13 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 4694 of 2016
 

 
Applicant :- Sawan Kumar Jain
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Swetashwa Agarwal
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Tusar Oberai, Advocate, holding brief of Sri Swetashwa Agrawal, learned counsel for the applicant, the case is passed over for the day.

List after two weeks.

Order Date :- 13.9.2017

Gss

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