Jitendra (Husband) And 7 Ors. vs State Of U.P. And Anr.
2017 Latest Caselaw 4314 ALL

Citation : 2017 Latest Caselaw 4314 ALL
Judgement Date : 13 September, 2017

Allahabad High Court

Jitendra (Husband) And 7 Ors. vs State Of U.P. And Anr. on 13 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 28343 of 2017
 

 
Applicant :- Jitendra (Husband) And 7 Ors.
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Sanjay Kr. Srivastava,Ajay Kr. Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

List and connect with Application u/s 482 No. 28334 of 2017.

Till the next date of listing, no coercive action shall be taken against the applicants in complaint case no. 1323/9 of 2013, Smt. Ritu vs. Jitendra and others, under sections 323, 504, 506 I.P.C. police station Lal Kurti District Meerut.

Order Date :- 13.9.2017

Gss

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