Najar Ahmad vs State Of U.P. And 5 Others
2017 Latest Caselaw 4293 ALL

Citation : 2017 Latest Caselaw 4293 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Najar Ahmad vs State Of U.P. And 5 Others on 12 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 368 of 2016
 

 
Applicant :- Najar Ahmad
 
Opposite Party :- State Of U.P. And 5 Others
 
Counsel for Applicant :- J.B. Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicant, list after ten days.

Order Date :- 12.9.2017

Gss

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