Smt. Leena Katiyar vs State Of U.P. & 6 Others
2017 Latest Caselaw 4292 ALL

Citation : 2017 Latest Caselaw 4292 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Smt. Leena Katiyar vs State Of U.P. & 6 Others on 12 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 245 of 2016
 

 
Applicant :- Smt. Leena Katiyar
 
Opposite Party :- State Of U.P. & 6 Others
 
Counsel for Applicant :- Akanksha Yadav,Prem Prakash Yadav
 
Counsel for Opposite Party :- G.A.,Jag Narayan
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Akanksha Yadav and Sri Prem Prakash Yadav, learned counsel for the applicant.

List in the next cause list.

Order Date :- 12.9.2017

Gss

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