Priti Verma And Another vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 4287 ALL

Citation : 2017 Latest Caselaw 4287 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Priti Verma And Another vs State Of U.P. Thru. Prin. Secy. ... on 12 September, 2017

Bench: Arvind Kumar Tripathi, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. BENCH No. - 17996 of 2017
 

 
Petitioner :- Priti Verma And Another
 
Respondent :- State Of U.P. Thru. Prin. Secy. Home And Others
 
Counsel for Petitioner :- Dhirendra Pratap Singh,Bhanu Pratap Singh
 
Counsel for Respondent :- Govt. Advocate,Anshuman Verma,Rajeev Kumar Singh
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Mrs. Rekha Dikshit,J.

List with previous papers before the appropriate Bench.

Order Date :- 12.9.2017

Download the LatestLaws.com Mobile App