Smt. Vibhawati vs State Of U.P. & Others
2017 Latest Caselaw 4284 ALL

Citation : 2017 Latest Caselaw 4284 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Smt. Vibhawati vs State Of U.P. & Others on 12 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 3567 of 2003
 

 
Petitioner :- Smt. Vibhawati
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Atul Srivastava
 
Counsel for Respondent :- Govt. Advocate,R.C. Yadav
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the respondent no.2 even in revised list.

Learned counsel for the petitioner and learned A.G.A. are present.

List in the next cause list as peremptorily.

Order Date :- 12.9.2017

Gss

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