Mahesh Agrawal vs Vishal Sharma And Anr.
2017 Latest Caselaw 4281 ALL

Citation : 2017 Latest Caselaw 4281 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Mahesh Agrawal vs Vishal Sharma And Anr. on 12 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 18850 of 2013
 

 
Petitioner :- Mahesh Agrawal
 
Respondent :- Vishal Sharma And Anr.
 
Counsel for Petitioner :- Y.S. Bohra
 
Counsel for Respondent :- Govt. Advocate,Pavan Kishore
 

 
Hon'ble Bachchoo Lal,J.

Sri Y.S. Bohra, learned counsel for the petitioner has sent illness slip.

Learned counsel for the respondent no.2 and learned A.G.A. are present.

The case is passed over for the day.

List in the next cause list.

Order Date :- 12.9.2017

Gss

Download the LatestLaws.com Mobile App