Kamlesh Singh vs State Of U.P.
2017 Latest Caselaw 4277 ALL

Citation : 2017 Latest Caselaw 4277 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Kamlesh Singh vs State Of U.P. on 12 September, 2017

Bench: Arvind Kumar Tripathi, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- CRIMINAL APPEAL No. - 256 of 2015
 

 
Appellant :- Kamlesh Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Shailendra Kumar Singh,Mahendra Bahadur Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Mrs. Rekha Dikshit,J.

Case called out. None appears to press the application.

List with previous papers before the appropriate Bench.

Order Date :- 12.9.2017

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