Citation : 2017 Latest Caselaw 4276 ALL
Judgement Date : 12 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 9 Case :- CRIMINAL APPEAL No. - 668 of 2017 Appellant :- Balram Yadav Respondent :- State Of U.P. Counsel for Appellant :- Nand Lal Sharma,Rajendra Prasad Counsel for Respondent :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Hon'ble Mrs. Rekha Dikshit,J.
List with previous papers at an early date before the appropriate Bench.
Order Date :- 12.9.2017
IA
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!