Babu Ram vs State Of U.P.
2017 Latest Caselaw 4275 ALL

Citation : 2017 Latest Caselaw 4275 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Babu Ram vs State Of U.P. on 12 September, 2017

Bench: Arvind Kumar Tripathi, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- CRIMINAL APPEAL No. - 1565 of 2017
 

 
Appellant :- Babu Ram
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ajay Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Mrs. Rekha Dikshit,J.

Heard learned counsel for the parties and perused the record.

Admit.

Summon the lower court record.

List after four weeks.

Three weeks' time is allowed to learned AGA to file written objection for consideration of prayer of bail.

Order Date :- 12.9.2017

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