Dhirendra Sunar @ Dhiru vs State Of U.P.
2017 Latest Caselaw 4273 ALL

Citation : 2017 Latest Caselaw 4273 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Dhirendra Sunar @ Dhiru vs State Of U.P. on 12 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2592 of 2017
 

 
Applicant :- Dhirendra Sunar @ Dhiru
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pankaj Kumar Shukla
 
Counsel for Opposite Party :- G.A.,Rajesh Kumar Bind
 

 
Hon'ble Bachchoo Lal,J.

Learned A.G.A. prays for and is granted further two weeks time to file counter affidavit including the call details of mobile of deceased and applicant.

List thereafter.

Order Date :- 12.9.2017

Gss

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