Madan vs State Of U.P.
2017 Latest Caselaw 4272 ALL

Citation : 2017 Latest Caselaw 4272 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Madan vs State Of U.P. on 12 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 20336 of 2017
 

 
Applicant :- Madan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rohit Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Rohit Kumar Singh, learned counsel for the applicant.

List after two weeks.

Order Date :- 12.9.2017

Gss

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