Suman vs State Of U.P. & Another
2017 Latest Caselaw 4267 ALL

Citation : 2017 Latest Caselaw 4267 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Suman vs State Of U.P. & Another on 12 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 5749 of 2011
 

 
Applicant :- Suman
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Deepak Kaushik
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted further 20 days time to file supplementary affidavit.

List thereafter.

Order Date :- 12.9.2017

Gss

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