Citation : 2017 Latest Caselaw 4263 ALL
Judgement Date : 12 September, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- APPLICATION U/S 482 No. - 5128 of 2011 Applicant :- Lala Ram Verma Opposite Party :- State Of U.P.And Another Counsel for Applicant :- Alok Dwivedi Counsel for Opposite Party :- Govt.Advocate Hon'ble Bachchoo Lal,J.
Passed over on the illness slip of Sri Alok Dwivedi, learned counsel for the applicant.
List in the next cause list
Order Date :- 12.9.2017
Gss
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