Dinesh Vishwakarma @ Munna And ... vs State Of U.P. And Another
2017 Latest Caselaw 4258 ALL

Citation : 2017 Latest Caselaw 4258 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Dinesh Vishwakarma @ Munna And ... vs State Of U.P. And Another on 12 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 33162 of 2011
 

 
Applicant :- Dinesh Vishwakarma @ Munna And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- B.K. Tripathi
 
Counsel for Opposite Party :- Govt.Advocate,Vinod Kumar Pandey
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicants, the case is passed over for the day.

List in the next cause list.

Interim order if any is extended till the next date of listing.

Order Date :- 12.9.2017

Gss

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