Mohd. Jafar, And Others vs State Of U.P. And Another
2017 Latest Caselaw 4257 ALL

Citation : 2017 Latest Caselaw 4257 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Mohd. Jafar, And Others vs State Of U.P. And Another on 12 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 4337 of 2011
 

 
Applicant :- Mohd. Jafar, And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- S.K. Dubey,Shyam Shankar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri S.K. Dubey, learned counsel for the applicants.

List in the next cause list.

Order Date :- 12.9.2017

Gss

Download the LatestLaws.com Mobile App