Smt. Sneh Lata Dauneriya vs State Of U.P.And Another
2017 Latest Caselaw 4252 ALL

Citation : 2017 Latest Caselaw 4252 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Smt. Sneh Lata Dauneriya vs State Of U.P.And Another on 12 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 3271 of 2011
 

 
Applicant :- Smt. Sneh Lata Dauneriya
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Mithilesh Kumar Shukla,Avanish Kumar Shukla
 
Counsel for Opposite Party :- Govt . Advocate,Rajesh Kumar
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicant, the case is passed over for the day.

List in the next cause list.

Interim order if any is extended till the next date of listing.

Order Date :- 12.9.2017

Gss

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