Bijendra Singh vs State Of U.P.And Another
2017 Latest Caselaw 4249 ALL

Citation : 2017 Latest Caselaw 4249 ALL
Judgement Date : 12 September, 2017

Allahabad High Court

Bijendra Singh vs State Of U.P.And Another on 12 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 2004 of 2011
 

 
Applicant :- Bijendra Singh
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Anoop Trivedi
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Suresh Kumar Maurya, Advocate, holding brief of Sri Anoop Trivedi, learned counsel for the applicant, the case is passed over for the day.

List after ten days.

Order Date :- 12.9.2017

Gss

Download the LatestLaws.com Mobile App