C/M Hindu Inter College Thru' Its ... vs State Of U.P. & 3 Others
2017 Latest Caselaw 4229 ALL

Citation : 2017 Latest Caselaw 4229 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

C/M Hindu Inter College Thru' Its ... vs State Of U.P. & 3 Others on 11 September, 2017

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 
Case :- WRIT - C No. - 20770 of 2017
 
Petitioner :- C/M Hindu Inter College Thru' Its Manager & Another
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Vijay Kumar Singh,Hritudhwaj Pratap Sahi
 
Counsel for Respondent :- C.S.C.,Neerj Shukla
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Counter affidavit filed today is taken on record.

List this case in the next cause list.

In the meantime, learned counsel for the petitioner may file rejoinder affidavit.

Order Date :- 11.9.2017

G.S

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