Awadhesh And Others vs State Of U.P. And Others
2017 Latest Caselaw 4223 ALL

Citation : 2017 Latest Caselaw 4223 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

Awadhesh And Others vs State Of U.P. And Others on 11 September, 2017

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 33340 of 2011
 
Petitioner :- Awadhesh And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Raj Karan Yadav
 
Counsel for Respondent :- C.S.C.,Anuj Kumar
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List in the next cause list showing the name of Sri R.B. Yadav, learned counsel for Gaon Sabha.

Order Date :- 11.9.2017

G.S

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