Rajesh Kumar And Another vs M/S Alvi Trading Co. And Another
2017 Latest Caselaw 4220 ALL

Citation : 2017 Latest Caselaw 4220 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

Rajesh Kumar And Another vs M/S Alvi Trading Co. And Another on 11 September, 2017

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 51713 of 2012
 
Petitioner :- Rajesh Kumar And Another
 
Respondent :- M/S Alvi Trading Co. And Another
 
Counsel for Petitioner :- J.H. Khan,Gulrez Khan
 
Counsel for Respondent :- S.K. Tyagi,S.C.,Satish Mandhyan
 

 
Hon'ble Mahesh Chandra Tripathi,J.

List this case on 20.9.2017 showing the name of Sri Archit Mandhyan as counsel for respondent.

Order Date :- 11.9.2017

G.S

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