Executive Officer Nagar Palika ... vs Vijay Nath Tripathi And Anothre
2017 Latest Caselaw 4218 ALL

Citation : 2017 Latest Caselaw 4218 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

Executive Officer Nagar Palika ... vs Vijay Nath Tripathi And Anothre on 11 September, 2017

Bench: Mahesh Chandra Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 62580 of 2013
 

 
Petitioner :- Executive Officer Nagar Palika Parishad
 
Respondent :- Vijay Nath Tripathi And Anothre
 
Counsel for Petitioner :- Vimlesh Kr. Rai
 
Counsel for Respondent :- C.S.C.,Vipin Kumar Singh
 

 
Hon'ble Mahesh Chandra Tripathi,J.

Learned counsel for respondent states that the counter affidavit is under preparation and some reasonable time may be granted.

List in the week commencing 9.10.2017.

In the meantime, parties may exchange their affidavits.

Order Date :- 11.9.2017

G.S

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