Moradabad Development Authority ... vs Habib & Another
2017 Latest Caselaw 4208 ALL

Citation : 2017 Latest Caselaw 4208 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

Moradabad Development Authority ... vs Habib & Another on 11 September, 2017

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL No. - 729 of 2001
 

 
Appellant :- Moradabad Development Authority Through Its Vice Chairman
 
Respondent :- Habib & Another
 
Counsel for Appellant :- P.K.Singh
 
Counsel for Respondent :- V.P.Rai
 

 
Hon'ble Suneet Kumar,J.

Cases of Sri B.K. Singh is adjourned till 22.9.2017.

List thereafter.

Order Date :- 11.9.2017

Ishan

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