Smt. Archana Gupta vs Dhirendra Kumar Gupta And Anr.
2017 Latest Caselaw 4207 ALL

Citation : 2017 Latest Caselaw 4207 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

Smt. Archana Gupta vs Dhirendra Kumar Gupta And Anr. on 11 September, 2017

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL No. - 377 of 2013
 

 
Appellant :- Smt. Archana Gupta
 
Respondent :- Dhirendra Kumar Gupta And Anr.
 
Counsel for Appellant :- Sanchita Srivastava,N.B. Nigam
 
Counsel for Respondent :- A.R. Gupta
 

 
Hon'ble Suneet Kumar,J.

Ms. Sanchita Srivastava, has sent illness slip.

List this case peremptorily in the next cause list.

The order has been passed in the presence of Sri A.R. Gupta, learned counsel appearing for the respondents.

Order Date :- 11.9.2017

Ishan

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