Ram Sajiwan Singh vs State Of U.P. & Others
2017 Latest Caselaw 4205 ALL

Citation : 2017 Latest Caselaw 4205 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

Ram Sajiwan Singh vs State Of U.P. & Others on 11 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 3564 of 2003
 

 
Petitioner :- Ram Sajiwan Singh
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Yogesh Agarwal,Arvind Agarwal
 
Counsel for Respondent :- Govt. Advocate,R.K. Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Case called out. None is present for the opp. party nos.2 and 3 even in revised list.

Learned counsel for the petitioner and learned A.G.A. are present.

List after ten days as peremptorily.

Order Date :- 11.9.2017

Gss

Download the LatestLaws.com Mobile App