Shailendra Kumar Pandey vs Upper District & S.J./F.T.C. & ...
2017 Latest Caselaw 4204 ALL

Citation : 2017 Latest Caselaw 4204 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

Shailendra Kumar Pandey vs Upper District & S.J./F.T.C. & ... on 11 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 3307 of 2003
 

 
Petitioner :- Shailendra Kumar Pandey
 
Respondent :- Upper District & S.J./F.T.C. & Others
 
Counsel for Petitioner :- Indal Singh
 
Counsel for Respondent :- Govt. Advocate,S.K. Misra
 

 
Hon'ble Bachchoo Lal,J.

List in the next cause list.

Order Date :- 11.9.2017

Gss

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