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Smt. Guriya vs Additional Session Judge & Others
2017 Latest Caselaw 4203 ALL

Citation : 2017 Latest Caselaw 4203 ALL
Judgement Date : 11 September, 2017

Allahabad High Court
Smt. Guriya vs Additional Session Judge & Others on 11 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 372 of 2004
 

 
Petitioner :- Smt. Guriya
 
Respondent :- Additional Session Judge & Others
 
Counsel for Petitioner :- Jai Singh Chandel
 
Counsel for Respondent :- A.G.A.,Pankaj Srivastava
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the petitioner, list in the next cause list.

Order Date :- 11.9.2017

Gss

 

 

 
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