Shashi Prabha vs State Of U.P. & Another
2017 Latest Caselaw 4200 ALL

Citation : 2017 Latest Caselaw 4200 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

Shashi Prabha vs State Of U.P. & Another on 11 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 12974 of 2012
 

 
Petitioner :- Shashi Prabha
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Narendra Mohan,Ajai Kumar,Awadhesh Prasad Pandey,R.K.Singh,Satish Kumar Singh,Sufia Bano,Sufia Saba
 
Counsel for Respondent :- Govt. Advocate,I.K.Chaturvedi,L.C. Mishra
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the opp. party no. 2 prays for and is granted further two weeks time to file counter affidavit.

List thereafter.

Order Date :- 11.9.2017

Gss

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