Pradeep Kumar Trivedi (In Person) vs Suresh Chandra Prin Secy Rural ...
2017 Latest Caselaw 4199 ALL

Citation : 2017 Latest Caselaw 4199 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

Pradeep Kumar Trivedi (In Person) vs Suresh Chandra Prin Secy Rural ... on 11 September, 2017

Bench: Arvind Kumar Tripathi, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- CONTEMPT No. - 1161 of 2017
 

 
Applicant :- Pradeep Kumar Trivedi (In Person)
 
Opposite Party :- Suresh Chandra Prin Secy Rural Engg. Deptt Lko & Ors
 
Counsel for Applicant :- Pradeep Trivedi In Person
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Mrs. Rekha Dikshit,J.

Short counter affidavit filed on behalf of the State is taken on record.

Heard Sri Pradeep Kumar Trivedi, petitioner who is present in person before this Court and Sri S.P.Singh, learned AGA for the State and perused the record.

In compliance of the order dated 16.8.2017 passed by this Court, Sri Pradeep Kumar Trivedi was required to submit three documents to the authority concerned, but he did not submit the same till date.

He prays for and is allowed a week's time to file all the three documents before the authority concerned.

List this case on 20.9.2017

Order Date :- 11.9.2017

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

Pradeep Kumar Trivedi (In Person) vs Suresh Chandra Prin Secy Rural ...
2017 Latest Caselaw 4199 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Pradeep Kumar Trivedi (In Person) vs Suresh Chandra Prin Secy Rural ...2017 Latest Caselaw 4199 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Pradeep Kumar Trivedi (In Person) vs Suresh Chandra Prin Secy Rural ...
2017 Latest Caselaw 4199 ALL