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Radha Kishun And Others vs State Of U.P. And Another
2017 Latest Caselaw 4196 ALL

Citation : 2017 Latest Caselaw 4196 ALL
Judgement Date : 11 September, 2017

Allahabad High Court
Radha Kishun And Others vs State Of U.P. And Another on 11 September, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 11726 of 2011
 

 
Applicant :- Radha Kishun And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Vijay Singh Sengar
 
Counsel for Opposite Party :- Govt.Advocate,Sanjay Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Ajay Singh, Advocate, holding brief of Sri Vijay Singh Sengar,  learned counsel for the applicants,  the case is passed over for the day.

List in the next cause list

Order Date :- 11.9.2017

Gss

 

 

 
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