Altamash Javed vs State Of U.P. And Another
2017 Latest Caselaw 4192 ALL

Citation : 2017 Latest Caselaw 4192 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

Altamash Javed vs State Of U.P. And Another on 11 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 10697 of 2011
 

 
Applicant :- Altamash Javed
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Tarun Agrawal
 
Counsel for Opposite Party :- Govt.Advocate,V.K.Srivastava
 

 
Hon'ble Bachchoo Lal,J.

Sri Imran Saiyed, Advocate, holding brief of Sri Tarun Agrawal, learned counsel for the applicant prays for and is granted 15 days time to seek instruction in the matter.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 11.9.2017

Gss

Download the LatestLaws.com Mobile App