Uday Narain Singh And Others vs State Of U.P. And Another
2017 Latest Caselaw 4191 ALL

Citation : 2017 Latest Caselaw 4191 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

Uday Narain Singh And Others vs State Of U.P. And Another on 11 September, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 10017 of 2011
 

 
Applicant :- Uday Narain Singh And Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sudhir Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicants states that the matter has been settled in between the parties. He prays for and is granted two weeks time to file compromise by way of a supplementary affidavit.

List thereafter.

Interim order, if any, is extended till the next date of listing.

Order Date :- 11.9.2017

Gss

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