Abdul Raseed vs State Of U.P. & Ors
2017 Latest Caselaw 4190 ALL

Citation : 2017 Latest Caselaw 4190 ALL
Judgement Date : 11 September, 2017

Allahabad High Court

Abdul Raseed vs State Of U.P. & Ors on 11 September, 2017

Bench: Arvind Kumar Tripathi, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- U/S 378 CR.P.C. DEFECTIVE No. - 302 of 2017
 

 
Applicant :- Abdul Raseed
 
Opposite Party :- State Of U.P. & Ors
 
Counsel for Applicant :- Pankaj Kumar Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Hon'ble Mrs. Rekha Dikshit,J.

Passed over on the illness slip of Sri P.K.Shukla, learned counsel for the petitioner.

List in the next week.

Order Date :- 11.9.2017

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